Amar Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 5743 ALL

Citation : 2012 Latest Caselaw 5743 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Amar Singh And Others vs State Of U.P. And Others on 26 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 61018 of 2012
 

 
Petitioner :- Amar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Singh
 
Respondent Counsel :- C.S.C.,Pankaj Srivastava
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Smt. Archana Srivastava, Advocate has entered appearance on behalf of respondent No.2.

Each one of the respondents is accorded one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter along with record of writ petition No.54191 of 2012, Hemant Kumar vs. State of U.P. and others, showing the names of respective counsel along with cause title.

Order Date :- 26.11.2012

SRY

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