Muhees vs The State Of U.P
2012 Latest Caselaw 5740 ALL

Citation : 2012 Latest Caselaw 5740 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Muhees vs The State Of U.P on 26 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2773 of 2012
 

 
Petitioner :- Muhees
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- S.C Tewari,Dinesh Kr.Sharma,Mohd.Arif
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Order dated 20.11.2012 makes it explicit that no further adjournment would be given. Order also notices the contention of the prosecution after summoning the Station House Officer of the concerned police station.

Today, an illness slip has been filed by Sri Dinesh Kumr Sharma, counsel for the applicant.

List tomorrow.

Case would be decided on merits, in case the counsel for the applicant does not come present.

Order Date :- 26.11.2012

A.Nigam

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