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Dinesh Kumar Gautam vs Chairman, Life Insurance ...
2012 Latest Caselaw 5738 ALL

Citation : 2012 Latest Caselaw 5738 ALL
Judgement Date : 26 November, 2012

Allahabad High Court
Dinesh Kumar Gautam vs Chairman, Life Insurance ... on 26 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 72783 of 2010
 

 
Petitioner :- Dinesh Kumar Gautam
 
Respondent :- Chairman, Life Insurance Corporation Of India And Others
 
Petitioner Counsel :- Subhendra Singh,Amarendra Pratap Singh
 
Respondent Counsel :- Manish Goyal,S.C.
 

 
Hon'ble V.K. Shukla,J.

As the matter has been referred to  Central Office, request has been made for adjournment of the  case till the next Monday.

As requested, put up this case on next Monday.

Order Date :- 26.11.2012

SRY

 

 

 
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