Alok Kumar Goswami vs State Of U.P.
2012 Latest Caselaw 5736 ALL

Citation : 2012 Latest Caselaw 5736 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Alok Kumar Goswami vs State Of U.P. on 26 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5687 of 2012
 

 
Petitioner :- Alok Kumar Goswami
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rakesh Kumar Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Orders dated 05.10.2012 or 08.11.2012 have not been complied with.

In terms of order dated 08.11.2012, costs amounting to Rs.5000/-(Five thousand only) is directed to deposited in the office of the High court Legal Services Sub-Committee, Lucknow Bench, Lucknow.

List on 10.12.2012, on request of learned counsel for the respondent-State.

Order Date :- 26.11.2012

A.Nigam

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