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Rakesh Gupta vs State Of U.P.
2012 Latest Caselaw 5734 ALL

Citation : 2012 Latest Caselaw 5734 ALL
Judgement Date : 26 November, 2012

Allahabad High Court
Rakesh Gupta vs State Of U.P. on 26 November, 2012
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5937 of 2010
 

 
Petitioner :- Rakesh Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- N.D. Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Passed over on the illness slip of Sri N.D. Shukla, learned counsel for the applicant.

List in the next cause list peremptorily.

Order Date :- 26.11.2012

Monika

 

 

 
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