Kailash Nath Saxena & Others vs State Of U.P. & Others
2012 Latest Caselaw 5732 ALL

Citation : 2012 Latest Caselaw 5732 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Kailash Nath Saxena & Others vs State Of U.P. & Others on 26 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 7252 of 1996
 

 
Petitioner :- Kailash Nath Saxena & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Saran Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 17.12.2012.

Learned counsel for the petitioners may file an affidavit stating that the certified copy of this order has been served on the Secretary, Ministry of Technical Education, U.P., Lucknow and about the status of the case before him. Meantime, the learned Standing Counsel may also file supplementary affidavit as directed by this Court on 18.9.2012.

Order Date :- 26.11.2012

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