State Of U.P. vs Asharam
2012 Latest Caselaw 5729 ALL

Citation : 2012 Latest Caselaw 5729 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

State Of U.P. vs Asharam on 26 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1578 of 2010
 

 
Petitioner :- State Of U.P.
 
Respondent :- Asharam
 
Petitioner Counsel :- Hari Shankar,Aga
 
Respondent Counsel :- S.P. Sharma,T.K.Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List after two weeks.

Order Date :- 26.11.2012

Monika

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