Prakash @ Ram Prakash vs State Of U.P.
2012 Latest Caselaw 5717 ALL

Citation : 2012 Latest Caselaw 5717 ALL
Judgement Date : 23 November, 2012

Allahabad High Court

Prakash @ Ram Prakash vs State Of U.P. on 23 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33306 of 2009
 

 
Petitioner :- Prakash @ Ram Prakash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.S. Parihar,Hans Pratap Singh,P.S. Parihar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Acting Chief Justice.

Order Date :- 23.11.2012

Monika

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