Mushahid Khan vs State Of U.P. And Others
2012 Latest Caselaw 5712 ALL

Citation : 2012 Latest Caselaw 5712 ALL
Judgement Date : 23 November, 2012

Allahabad High Court

Mushahid Khan vs State Of U.P. And Others on 23 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 60144 of 2012
 

 
Petitioner :- Mushahid Khan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.,V.B.Mishra
 

 
Hon'ble Rajes Kumar,J.

Sri V.B. Mishra, learned counsel appearing on behalf of respondent may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 13.1.2013.

This order is being passed in the absence of Sri V.B. Mishra, Advocate. Let the petitioner may inform about this order to Sri V.M. Mishra in writing.

Order Date :- 23.11.2012

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