Citation : 2012 Latest Caselaw 5686 ALL
Judgement Date : 21 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 60191 of 2012 Petitioner :- Ram Naresh Respondent :- State Of U.P. And Others Petitioner Counsel :- Yogendra Kumar Srivastava,Smt.Anita Srivastava Respondent Counsel :- C.S.C.,Raghubir Singh Hon'ble V.K. Shukla,J.
Put up this matter on Tuesday.
Order Date :- 21.11.2012
SRY
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