Jagdish Chandra Dwivedi vs State Of U.P.And Others
2012 Latest Caselaw 5679 ALL

Citation : 2012 Latest Caselaw 5679 ALL
Judgement Date : 21 November, 2012

Allahabad High Court

Jagdish Chandra Dwivedi vs State Of U.P.And Others on 21 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54338 of 2012
 

 
Petitioner :- Jagdish Chandra Dwivedi
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Sudeep Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel filed counter affidavit on behalf of respondent nos. 2, 3 and 4. Sri Virendra Kumar Mishra and Sri Sandeep Kumar, Advocates filed counter affidavit on behalf of respondent no. 7. The petitioner filed the affidavit of service on behalf of respondent nos. 5 and 7.

Put up on 27.11.2012 as fresh.

Order Date :- 21.11.2012

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