Mohd.Alam vs State Of U.P.
2012 Latest Caselaw 5675 ALL

Citation : 2012 Latest Caselaw 5675 ALL
Judgement Date : 21 November, 2012

Allahabad High Court

Mohd.Alam vs State Of U.P. on 21 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7342 of 2012
 

 
Petitioner :- Mohd.Alam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Farooq Ayyub
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned State counsel, list after three weeks.

Order Date :- 21.11.2012

A.Nigam

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