Shitala Prasad vs D.B.E.O.& Others
2012 Latest Caselaw 5669 ALL

Citation : 2012 Latest Caselaw 5669 ALL
Judgement Date : 21 November, 2012

Allahabad High Court

Shitala Prasad vs D.B.E.O.& Others on 21 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 50919 of 2000
 

 
Petitioner :- Shitala Prasad
 
Respondent :- D.B.E.O.& Others
 
Petitioner Counsel :- A.K. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is permitted to implead the District Basic Shiksha Adhikari, Sant Kabir Nagar as respondent no. 4. Sri Manu Singh, Advocate accepted notice on behalf of District Basic Shiksha Adhikari, Sant Kabir Nagar and filed Vakalatnama on his behalf. The same may be placed on record. He prays for and is granted three weeks time to file counter affidavit.

List after three weeks showing the name of Sri Manu Singh as counsel for the respondent.

Order Date :- 21.11.2012

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