Sri Ajeet Sinha vs Principal, C.M.P. Degree College ...
2012 Latest Caselaw 5657 ALL

Citation : 2012 Latest Caselaw 5657 ALL
Judgement Date : 20 November, 2012

Allahabad High Court

Sri Ajeet Sinha vs Principal, C.M.P. Degree College ... on 20 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 39772 of 1993
 

 
Petitioner :- Sri Ajeet Sinha
 
Respondent :- Principal, C.M.P. Degree College And Others
 
Petitioner Counsel :- T.P. Singh,M.K. Gupta
 
Respondent Counsel :- S.C.,D.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondent nos. 1 and 3 states that he has filed counter affidavit in the month of February, 1994. The same is not on record. Office is directed to place the same on record. Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

Order Date :- 20.11.2012

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