Citation : 2012 Latest Caselaw 5644 ALL
Judgement Date : 20 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 15235 of 2006 Petitioner :- Basant Kumar Respondent :- State Of U.P. Thru' Principal Secretary U.P. Lkw. & Ors. Petitioner Counsel :- Ajai Maurya Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Ashok Bhushan,J.
Hon'ble Naheed Ara Moonis,J.
Case called out in the revised list.
No one appears to press this writ petition. The writ petition is dismissed for non-prosecution.
Order Date :- 20.11.2012
Dhirendra
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