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Sri Ajeet Sinha vs Principal, C.M.P. Degree College ...
2012 Latest Caselaw 5642 ALL

Citation : 2012 Latest Caselaw 5642 ALL
Judgement Date : 20 November, 2012

Allahabad High Court
Sri Ajeet Sinha vs Principal, C.M.P. Degree College ... on 20 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 34638 of 1993
 

 
Petitioner :- Sri Ajeet Sinha
 
Respondent :- Principal, C.M.P. Degree College And Others
 
Petitioner Counsel :- M.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has filed supplementary affidavit on 19.10.2011 in the Registry. The same is not on record. Office is directed to place the same on record. Sri Achal Krishna, learned counsel for respondent nos. 1 and 3 states that he has not received the copy of the supplementary affidavit. Let the petitioner may provide the copy of the supplementary affidavit to him.

Learned Standing Counsel and learned counsel for the respondent nos. 1 and 3 are directed to file counter affidavit of the supplementary affidavit.

Order Date :- 20.11.2012

OP

 

 

 
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