Smt. Sadhna Devi Kesarwani vs State Of U.P. And Others
2012 Latest Caselaw 5639 ALL

Citation : 2012 Latest Caselaw 5639 ALL
Judgement Date : 20 November, 2012

Allahabad High Court

Smt. Sadhna Devi Kesarwani vs State Of U.P. And Others on 20 November, 2012

Bench: Ashok Bhushan, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 15828 of 2006
 

 
Petitioner :- Smt. Sadhna Devi Kesarwani
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amarnath Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list.

No one appears to press this writ petition. The writ petition is dismissed for non-prosecution.

Interim order stands discharged.

Order Date :- 20.11.2012

Dhirendra

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