Brajendra Kumar Pathak And Others vs State Of U.P. And Others
2012 Latest Caselaw 5629 ALL

Citation : 2012 Latest Caselaw 5629 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Brajendra Kumar Pathak And Others vs State Of U.P. And Others on 19 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 26232 of 2011
 

 
Petitioner :- Brajendra Kumar Pathak And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kshetresh Chandra Shukla
 
Respondent Counsel :- C.S.C.,K.S.Kushwaha,R.A.Akhatar
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed by Sri R.A. Akhtar, Advocate is taken on record.

Six weeks and no more time is accorded to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter on 15.01.2013.

Order Date :- 19.11.2012

SRY

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