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Sanjai Kumar vs State Of U.P.
2012 Latest Caselaw 5621 ALL

Citation : 2012 Latest Caselaw 5621 ALL
Judgement Date : 19 November, 2012

Allahabad High Court
Sanjai Kumar vs State Of U.P. on 19 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7292 of 2012
 

 
Petitioner :- Sanjai Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyendra Kr.Maurya
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the State counsel file counter affidavit indicating criminal history of the applicant.

List after three weeks. 

Order Date :- 19.11.2012

A.Nigam

 

 

 
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