C/M J.L.M. Inter College vs State Of U.P. And Others
2012 Latest Caselaw 5613 ALL

Citation : 2012 Latest Caselaw 5613 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

C/M J.L.M. Inter College vs State Of U.P. And Others on 19 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 24370 of 2012
 

 
Petitioner :- C/M J.L.M. Inter College
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.,Prabhakar Awasthi
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 19.11.2012

SRY

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