Smt. Ashra Bano vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5607 ALL

Citation : 2012 Latest Caselaw 5607 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Smt. Ashra Bano vs State Of U.P. Thru Secy. And Others on 9 November, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 40636 of 2012
 

 
Petitioner :- Smt. Ashra Bano
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- M.D. Misra,Paritosh Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

List after four weeks.

Order Date :- 9.11.2012

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