V.S. Mishra vs Dios & Others
2012 Latest Caselaw 5606 ALL

Citation : 2012 Latest Caselaw 5606 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

V.S. Mishra vs Dios & Others on 9 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 37930 of 1994
 

 
Petitioner :- V.S. Mishra
 
Respondent :- Dios & Others
 
Petitioner Counsel :- D.S.M. Tripathi
 
Respondent Counsel :- S.C.,V.C.Dixit
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri D.S.M. Tripathi, learned counsel for the petitioner.

List in the next cause list under the heading of Old Cases.

Order Date :- 9.11.2012

Download the LatestLaws.com Mobile App