Main Pal Singh vs D.I.O.S. And Others
2012 Latest Caselaw 5604 ALL

Citation : 2012 Latest Caselaw 5604 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Main Pal Singh vs D.I.O.S. And Others on 9 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 13160 of 1996
 

 
Petitioner :- Main Pal Singh
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- C.S. Sharma,A.K.Sharma,Ajay Kumar,Arvind Kumar Sharma,P.K. Srivastava,Saral Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

The order-sheet reveals that on several occasions, an adjournment has been sought on the illness-slip of Sri A.K. Sharma, learned counsel for the petitioner. Today again an adjournment has been sought on the ground of illness.

List in the next cause list peremptorily.

Order Date :- 9.11.2012

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