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Anil Kumar Singh vs Distt. Asst. Registrar And Others
2012 Latest Caselaw 5602 ALL

Citation : 2012 Latest Caselaw 5602 ALL
Judgement Date : 9 November, 2012

Allahabad High Court
Anil Kumar Singh vs Distt. Asst. Registrar And Others on 9 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31655 of 1994
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- Distt. Asst. Registrar And Others
 
Petitioner Counsel :- Hn Tripathi
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri H.N. Tripathi,, learned counsel for the petitioner.

List in the next cause list under the heading of Old Cases.

Order Date :- 9.11.2012

OP

 

 

 
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