Genda Singh vs State Of U.P.And Another
2012 Latest Caselaw 5583 ALL

Citation : 2012 Latest Caselaw 5583 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Genda Singh vs State Of U.P.And Another on 8 November, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 42970 of 1999
 

 
Petitioner :- Genda Singh
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- A.K.Jain
 
Respondent Counsel :- C.S.C.,Sharad Verma
 

 
Hon'ble Sabhajeet Yadav,J.

List has been revised. No one appears to press this petition. Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.11.2012

Iss

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