Vinay Kumar & Others vs Nagar Pandhayat Jhunsi Alld. & ...
2012 Latest Caselaw 5578 ALL

Citation : 2012 Latest Caselaw 5578 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Vinay Kumar & Others vs Nagar Pandhayat Jhunsi Alld. & ... on 8 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 40353 of 1999
 

 
Petitioner :- Vinay Kumar & Others
 
Respondent :- Nagar Pandhayat Jhunsi Alld. & Others
 
Petitioner Counsel :- Aditya Swaroop Srivastava,Abhishek Kumar Srivastava,C.P. Yadav,J.K.Yadav,Traun Kumar Srivastava,Vijay Gopal
 
Respondent Counsel :- C.S.C.,A.K.Trivedi
 

 
Hon'ble Rajes Kumar,J.

Sri A.K. Trivedi, Advocate submitted that his client has informed him that outstanding dues shall be paid to the petitioners within a week.

List on 22.11.2012.

Order Date :- 8.11.2012

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