Amit vs State Of U.P.
2012 Latest Caselaw 5573 ALL

Citation : 2012 Latest Caselaw 5573 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Amit vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7122 of 2012
 

 
Petitioner :- Amit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Kumar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of the nature of offence, let counter affidavit be filed, also indicating criminal history of the applicant.

List after three weeks.

Order Date :- 8.11.2012

A.Nigam

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