Jabbar vs State Of U.P.
2012 Latest Caselaw 5572 ALL

Citation : 2012 Latest Caselaw 5572 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Jabbar vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7125 of 2012
 

 
Petitioner :- Jabbar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajnish Jaiswal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the State, list after three weeks.

Order Date :- 8.11.2012

A.Nigam

Download the LatestLaws.com Mobile App