Gopal Dwivedi vs Conservator Of Forest And Others
2012 Latest Caselaw 5567 ALL

Citation : 2012 Latest Caselaw 5567 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Gopal Dwivedi vs Conservator Of Forest And Others on 8 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14200 of 1993
 

 
Petitioner :- Gopal Dwivedi
 
Respondent :- Conservator Of Forest And Others
 
Petitioner Counsel :- D.S. Srivastava
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that supplementary counter affidavit has been filed on 3.11.2012, the same is not on record. Office is directed to place the same on record.

Learned counsel for the petitioner prays for and is granted one week time to file supplementary rejoinder affidavit.

List in the week commencing 26.11.2012.

Order Date :- 8.11.2012

Download the LatestLaws.com Mobile App