Pravesh Kumar Srivastava vs State Of U.P. & Another
2012 Latest Caselaw 5563 ALL

Citation : 2012 Latest Caselaw 5563 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Pravesh Kumar Srivastava vs State Of U.P. & Another on 8 November, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 411 of 2012
 

 
Petitioner :- Pravesh Kumar Srivastava
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ravi Chandra Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Heard the learned counsel for the appellant and the learned A.G.A.

Summon the lower court record within a period of six weeks from today

List for order on 15.1.2013.

Order Date :- 8.11.2012

N.A.

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