Vikash @ Saroj vs State Of U.P.
2012 Latest Caselaw 5558 ALL

Citation : 2012 Latest Caselaw 5558 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Vikash @ Saroj vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7128 of 2012
 

 
Petitioner :- Vikash @ Saroj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raghnnath Prasad
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

It appears that application for bail of co-accused Satish, Case Bail No.7008 of 2012, is pending adjudication.

Let this case be listed alongwith the said case.

Order Date :- 8.11.2012

A.Nigam

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