Jagdish Babu And Others vs State Of U.P.And Others
2012 Latest Caselaw 5557 ALL

Citation : 2012 Latest Caselaw 5557 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Jagdish Babu And Others vs State Of U.P.And Others on 8 November, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 42951 of 1999
 

 
Petitioner :- Jagdish Babu And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- A.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sabhajeet Yadav,J.

List has been revised. No one appears to press this petition. Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 8.11.2012

Iss

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