Ramesh Chandra Mishra vs State Of U.P. & Others
2012 Latest Caselaw 5526 ALL

Citation : 2012 Latest Caselaw 5526 ALL
Judgement Date : 7 November, 2012

Allahabad High Court

Ramesh Chandra Mishra vs State Of U.P. & Others on 7 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 5593 of 2009
 

 
Petitioner :- Ramesh Chandra Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.C. Tiwari,S.M.A. Abdy
 
Respondent Counsel :- C.S.C.,R.S. Prasad,V.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list showing the name of Sri P.D. Tripathi, Advocate as counsel for the respondents.

Order Date :- 7.11.2012

SRY

Download the LatestLaws.com Mobile App