Monu @ Pawan Kumar Mittal (Second ... vs State Of U.P.
2012 Latest Caselaw 5525 ALL

Citation : 2012 Latest Caselaw 5525 ALL
Judgement Date : 7 November, 2012

Allahabad High Court

Monu @ Pawan Kumar Mittal (Second ... vs State Of U.P. on 7 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7023 of 2012
 

 
Petitioner :- Monu @ Pawan Kumar Mittal (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Suresh Kumar Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail.

The first application for bail has been rejected by a Co-ordinate Bench (Imtiyaz Murtaza, J.) vide order dated 02.3.2012 in Case Bail No.3066 of 2010.

Let this application be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 7.11.2012

A.Nigam

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