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Ram Sewak vs The Commissioner And ...
2012 Latest Caselaw 5522 ALL

Citation : 2012 Latest Caselaw 5522 ALL
Judgement Date : 7 November, 2012

Allahabad High Court
Ram Sewak vs The Commissioner And ... on 7 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 17378 of 1997
 

 
Petitioner :- Ram Sewak
 
Respondent :- The Commissioner And Administrator Ram Ganga Command & Ors.
 
Petitioner Counsel :- W.H. Khan
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

On the earlier occasion, adjournment has been sought on the ground of illness of Sri D.S. Srivastava, Advocate. Today again an adjournment has been sought on the ground of illness.

The matter relates to 1997. Let the case be listed in the next cause list peremptorily.

Order Date :- 7.11.2012

OP

 

 

 
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