Mushtaq Ali & Others vs State Transport Appellate ...
2012 Latest Caselaw 5504 ALL

Citation : 2012 Latest Caselaw 5504 ALL
Judgement Date : 6 November, 2012

Allahabad High Court

Mushtaq Ali & Others vs State Transport Appellate ... on 6 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14651 of 1994
 

 
Petitioner :- Mushtaq Ali & Others
 
Respondent :- State Transport Appellate Tribunal & Others
 
Petitioner Counsel :- A.D.Saunders
 
Respondent Counsel :- S.C.,C.P.Ghildyal,Shiv Nath Dey
 

 
Hon'ble Rajes Kumar,J.

The matter does not relate to service matter. It relates to the grant of permit under the Motor Vehicles Act. Therefore, it is not cognizable by this Bench.

List before the appropriate Bench in the next cause list.

Order Date :- 6.11.2012

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