Smt. Kanchan Pandey And Ors. ... vs The Govt.Of Inida Thru ...
2012 Latest Caselaw 5502 ALL

Citation : 2012 Latest Caselaw 5502 ALL
Judgement Date : 6 November, 2012

Allahabad High Court

Smt. Kanchan Pandey And Ors. ... vs The Govt.Of Inida Thru ... on 6 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 513 of 2012
 

 
Petitioner :- Smt. Kanchan Pandey And Ors. 4496(S/S)2012
 
Respondent :- The Govt.Of Inida Thru Secy.Ministry Of Human And Ors.
 
Petitioner Counsel :- P.N.Dwivedi
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after three weeks.

Order Date :- 6.11.2012

A.Nigam

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