Ram Lakhan vs The Collector, Chitrakoot & ...
2012 Latest Caselaw 5498 ALL

Citation : 2012 Latest Caselaw 5498 ALL
Judgement Date : 6 November, 2012

Allahabad High Court

Ram Lakhan vs The Collector, Chitrakoot & ... on 6 November, 2012

Bench: Sanjay Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 38117 of 2008
 
Petitioner :- Ram Lakhan
 
Respondent :- The Collector, Chitrakoot & Others
 
Petitioner Counsel :- V.K. Srivastava
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Sanjay Misra,J.

Cause list has been revised. None appears on behalf of the petitioner to press this petition. There is no illness slip nor any mention to pass over the matter today. Learned Standing Counsel for the respondents is present. It is accordingly dismissed for non prosecution.

Interim order, if any, is vacated.

No order is passed as to costs.

Order Date :- 6.11.2012

Pravin

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