Kamlesh Verma S/O Virendra Kumar ... vs Union Of India Thru .Secy. Home & ...
2012 Latest Caselaw 5472 ALL

Citation : 2012 Latest Caselaw 5472 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Kamlesh Verma S/O Virendra Kumar ... vs Union Of India Thru .Secy. Home & ... on 5 November, 2012

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2019 of 2009
 

 
Petitioner :- Kamlesh Verma S/O Virendra Kumar Verma ( P.I.L. )
 
Respondent :- Union Of India Thru .Secy. Home & Others
 
Petitioner Counsel :- C.B. Pandey & Associates,Asim K. Singh,Dr Nafis Ahmad,Kamini Jaiswal,Manoj Kumar Tiwari,Rohit Tripathi
 
Respondent Counsel :- C.S.C.,Alok Mathur,Bireshwar Nath,Jayant Singh Tomar,Kapil Misra,Mohd. Saeed Siddiqui,Pushpila Bisht
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

Dismissed.

For judgment and orders, see our order of date passed on separate sheet and placed on the record of Writ Petition No.2087 (M/B) of 2009.

Order Date :- 5.11.2012

LN/-

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