State Of U.P. vs Yashpal
2012 Latest Caselaw 5465 ALL

Citation : 2012 Latest Caselaw 5465 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

State Of U.P. vs Yashpal on 5 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28083 of 2009
 

 
Petitioner :- State Of U.P.
 
Respondent :- Yashpal
 
Petitioner Counsel :- D.P. Singh
 
Respondent Counsel :- Mohit Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Passed over on the illness slip of Sri Mohit Singh, learned counsel for the respondent.

List in the next cause list.

Order Date :- 5.11.2012

Monika

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