Smt. Asha Pandey And Others vs State Of U.P. And Another
2012 Latest Caselaw 5462 ALL

Citation : 2012 Latest Caselaw 5462 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Smt. Asha Pandey And Others vs State Of U.P. And Another on 5 November, 2012

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 37732 of 2012
 

 
Petitioner :- Smt. Asha Pandey And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Mrs. Sushma Devi,D.S.P. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicants.

It appears that this case has been wrongly filed before this Court.

Put up before the appropriate Bench dealing with application under Section 482 Cr.P.C. arising out of charge sheet, if possible, as fresh on 08.11.2012.

Order Date :- 5.11.2012

M/A.

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