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Abhishek Jain vs State Of U.P. & Another
2012 Latest Caselaw 5461 ALL

Citation : 2012 Latest Caselaw 5461 ALL
Judgement Date : 5 November, 2012

Allahabad High Court
Abhishek Jain vs State Of U.P. & Another on 5 November, 2012
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 31247 of 2012
 

 
Petitioner :- Abhishek Jain
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anadi Krishna Narayana,Dhruva Narayana,Neeharika Sinha Narayana
 
Respondent Counsel :- Govt. Advocate,Santosh Tripathi
 

 
Hon'ble Bala Krishna Narayana,J.

It appears from the perusal of the record that this case has already been released by me and nominated by Hon'ble the Acting Chief Justice to be heard by Hon'ble Sunil Hali, J.

List this case before Hon'ble Sunil Hali, J. in the next caue list.

Order Date :- 5.11.2012

HR

 

 

 
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