Shachindra Pratap Singh [ P.I.L. ] ... vs Union Of India, Thru. Secretary, ...
2012 Latest Caselaw 5460 ALL

Citation : 2012 Latest Caselaw 5460 ALL
Judgement Date : 5 November, 2012

Allahabad High Court

Shachindra Pratap Singh [ P.I.L. ] ... vs Union Of India, Thru. Secretary, ... on 5 November, 2012

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 733 of 2011
 

 
Petitioner :- Shachindra Pratap Singh [ P.I.L. ] Criminal
 
Respondent :- Union Of India, Thru. Secretary, Deptt. Of Home & Others
 
Petitioner Counsel :- Asim K. Singh,Chandra Bhushan Pandey
 
Respondent Counsel :- A.S.G.,Bireshwar Nath
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

Dismissed.

For judgment and orders, see our order of date passed on separate sheet and placed on the record of Writ Petition No.2087 (M/B) of 2009.

Order Date :- 5.11.2012

LN/-

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