Laxmi Singh (Laxmi Kumari) vs The State Of U.P.C.B.I.,New Delhi
2012 Latest Caselaw 5446 ALL

Citation : 2012 Latest Caselaw 5446 ALL
Judgement Date : 2 November, 2012

Allahabad High Court

Laxmi Singh (Laxmi Kumari) vs The State Of U.P.C.B.I.,New Delhi on 2 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6932 of 2012
 

 
Petitioner :- Laxmi Singh (Laxmi Kumari)
 
Respondent :- The State Of U.P.C.B.I.,New Delhi
 
Petitioner Counsel :- Kapil Misra,Sunil Dixit
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Sri Bireshwar Nath, learned counsel for the respondent, has pointed out that this case should be heard alongwith Case Bail Nos.1161 of 2012, Ishwar Kant Singh v. C.B.I. and 442 of 2012, Anil Singh v. C.B.I.

Ordered accordingly.

Order Date :- 2.11.2012

A.Nigam

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