Vishnu vs State Of U.P.
2012 Latest Caselaw 5445 ALL

Citation : 2012 Latest Caselaw 5445 ALL
Judgement Date : 2 November, 2012

Allahabad High Court

Vishnu vs State Of U.P. on 2 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6929 of 2012
 

 
Petitioner :- Vishnu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashok Kumar Verma,Durgesh Kumar Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let original copy of Annexure-4 be brought to court on 23.11.2012.

List on 23.11.2012.

Order Date :- 2.11.2012

A.Nigam

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