Raj Kishore vs State Of U.P.
2012 Latest Caselaw 5441 ALL

Citation : 2012 Latest Caselaw 5441 ALL
Judgement Date : 2 November, 2012

Allahabad High Court

Raj Kishore vs State Of U.P. on 2 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6931 of 2012
 

 
Petitioner :- Raj Kishore
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Prem Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List in the week commencing 10th of December, 2012 as fresh.

Order Date :- 2.11.2012

A.Nigam

Download the LatestLaws.com Mobile App