Mohammad Anwer @ Annu vs State Of U.P.
2012 Latest Caselaw 5439 ALL

Citation : 2012 Latest Caselaw 5439 ALL
Judgement Date : 2 November, 2012

Allahabad High Court

Mohammad Anwer @ Annu vs State Of U.P. on 2 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6937 of 2012
 

 
Petitioner :- Mohammad Anwer @ Annu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mahmood Alam
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

State counsel prays for time to file counter affidavit alongwith criminal history of the applicant.

List in the week commencing 10th of December, 2012.

Order Date :- 2.11.2012

A.Nigam

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