Ameen vs The State Of U.P.
2012 Latest Caselaw 5438 ALL

Citation : 2012 Latest Caselaw 5438 ALL
Judgement Date : 2 November, 2012

Allahabad High Court

Ameen vs The State Of U.P. on 2 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6930 of 2012
 

 
Petitioner :- Ameen
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Dharam Trivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith the cases of co-accused namely Case Bail Nos.5229 of 2012, Ori Lal v. State of U.P. & others, and 5475 of 2012, Saidul v. State of U.P. as fresh.

Order Date :- 2.11.2012

A.Nigam

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