Shatrughan vs State Of U.P.
2012 Latest Caselaw 5425 ALL

Citation : 2012 Latest Caselaw 5425 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

Shatrughan vs State Of U.P. on 1 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6862 of 2012
 

 
Petitioner :- Shatrughan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.N.S. Chauhan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this application be listed alongwith Case Bail No.5386 of 2012, Shiv Baran v. State of U.P.

Order Date :- 1.11.2012

A.Nigam

Download the LatestLaws.com Mobile App