Anil Kumar Singh vs Vice Chancellor, B.H.U., ...
2012 Latest Caselaw 5424 ALL

Citation : 2012 Latest Caselaw 5424 ALL
Judgement Date : 1 November, 2012

Allahabad High Court

Anil Kumar Singh vs Vice Chancellor, B.H.U., ... on 1 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 56891 of 2012
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- Vice Chancellor, B.H.U., Varanasi And Others
 
Petitioner Counsel :- Rajeev Nayan Singh
 

 
Hon'ble V.K. Shukla,J.

Sri Ajjet Kumar Singh, Advocate has accepted notice on behalf of respondent Nos.1, 2 and 3. Issue notice to respondent No. 4.

Each one of the respondents is accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 1.11.2012

SRY

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